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U.P.S.R.T.C. vs State Of U.P. And 2 Others
2014 Latest Caselaw 542 ALL

Citation : 2014 Latest Caselaw 542 ALL
Judgement Date : 3 April, 2014

Allahabad High Court
U.P.S.R.T.C. vs State Of U.P. And 2 Others on 3 April, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 37965 of 2013
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- M.M. Sahai
 
Counsel for Respondent :- C.S.C.,Ranjit Kumar Mishra
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.4.2014

G.S

 

 

 
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