Gyan Chand vs State Of U.P. And 3 Others
2014 Latest Caselaw 540 ALL

Citation : 2014 Latest Caselaw 540 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Gyan Chand vs State Of U.P. And 3 Others on 3 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19497 of 2014
 

 
Petitioner :- Gyan Chand
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- G.S. Dwivedi,R.S. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to file supplementary affidavit bringing on record the date of retirement of the petitioner.

List thereafter.

Order Date :- 3.4.2014

SKM

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