Citation : 2014 Latest Caselaw 539 ALL
Judgement Date : 3 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 19662 of 2014 Petitioner :- Narendra Kumar And 34 Ors. Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Kailash Pandey Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Connect this petition with Writ Petition No. 14808 of 2014 (Rameshwar Dayal, Constable 87 Cp and others Vs. State of U.P. & others).
Learned Standing Counsel appears for the respondents no.1 to 3. He may file counter affidavit within a month.
List after a month.
Order Date :- 3.4.2014
SKM
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