Citation : 2014 Latest Caselaw 535 ALL
Judgement Date : 3 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- WRIT - C No. - 64648 of 2013 Petitioner :- U.P. State Road Transport Corporation And Another Respondent :- Ram Kumar Yadav, And 3 Others Counsel for Petitioner :- Amit Manohar Counsel for Respondent :- C.S.C.,R.K.Mishra,Ranjeet Kumar Mishra Hon'ble Surya Prakash Kesarwani,J.
List in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 3.4.2014
G.S
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