Surendra Kumar vs Up Ziladhikari And 3 Ors.
2014 Latest Caselaw 517 ALL

Citation : 2014 Latest Caselaw 517 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Surendra Kumar vs Up Ziladhikari And 3 Ors. on 3 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 19748 of 2014
 

 
Petitioner :- Surendra Kumar
 
Respondent :- Up Ziladhikari And 3 Ors.
 
Counsel for Petitioner :- Ram Autar Verma,Yogendra Kumar
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Ran Vijai Singh,J.

As payed put up as a fresh case on 7th April, 2014.

Order Date :- 3.4.2014

samz

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