U.P.S.R.T.C.,Etawah vs State Of U.P. & 2 Others
2014 Latest Caselaw 507 ALL

Citation : 2014 Latest Caselaw 507 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

U.P.S.R.T.C.,Etawah vs State Of U.P. & 2 Others on 3 April, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 36309 of 2013
 

 
Petitioner :- U.P.S.R.T.C.,Etawah
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- M.M. Sahai
 
Counsel for Respondent :- C. S. C.,H.K.Mishra,R.K.Mishra,Ranjeet Kumar Mishra,S.K. Mishra
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.4.2014

G.S

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