Dr. Javed Rasheed Siddiqui And ... vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 506 ALL

Citation : 2014 Latest Caselaw 506 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Dr. Javed Rasheed Siddiqui And ... vs State Of U.P. Thru Secy. And 5 ... on 3 April, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5448 of 2014
 

 
Petitioner :- Dr. Javed Rasheed Siddiqui And Another
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad,Punit Kumar Gupta
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed put up tomorrow i.e. on 4.3.2014, the Additional Cause List.

Interim order is extended till then.

Order Date :- 3.4.2014

ssm

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