Smt. Manisha Minesh Shah And ... vs State Of U.P. And Another
2014 Latest Caselaw 503 ALL

Citation : 2014 Latest Caselaw 503 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Smt. Manisha Minesh Shah And ... vs State Of U.P. And Another on 3 April, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 29659 of 2010
 

 
Applicant :- Smt. Manisha Minesh Shah And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sarvesh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List in the next cause list.

Order Date :- 3.4.2014

AHN

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