Union Of India And Others vs Ram Vinod Prasad And Others
2014 Latest Caselaw 496 ALL

Citation : 2014 Latest Caselaw 496 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Union Of India And Others vs Ram Vinod Prasad And Others on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 25648 of 2002
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Ram Vinod Prasad And Others
 
Counsel for Petitioner :- Lalji Sinha,Om Prakash
 
Counsel for Respondent :- M.R. Gupta,A.K.Gaur,Satya Prakash Mishra,Sc
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Restoration Application.

Heard.

Cause shown is sufficient. The application is allowed. The order dated 14.10.2008 is recalled and the writ petition is restored to its original number.

Order Date :- 2.4.2014

Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

The order dated 14.10.2008 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 2.4.2014

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