Ram Ujagir Pandey vs State Of U.P. And Others
2014 Latest Caselaw 494 ALL

Citation : 2014 Latest Caselaw 494 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Ram Ujagir Pandey vs State Of U.P. And Others on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 9001 of 2004
 

 
Petitioner :- Ram Ujagir Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Aditya Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file amendment application.

List thereafter.

Order Date :- 2.4.2014

Download the LatestLaws.com Mobile App