Constable 704(C.P.) Yogendra ... vs State Of U.P. & Others
2014 Latest Caselaw 491 ALL

Citation : 2014 Latest Caselaw 491 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Constable 704(C.P.) Yogendra ... vs State Of U.P. & Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37701 of 2001
 

 
Petitioner :- Constable 704(C.P.) Yogendra Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Surendra Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

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