Jaikaran Singh vs State Of U.P. & Others
2014 Latest Caselaw 486 ALL

Citation : 2014 Latest Caselaw 486 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Jaikaran Singh vs State Of U.P. & Others on 2 April, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1490 of 2005
 

 
Appellant :- Jaikaran Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.,B.B.Jauhari,K.R. Sirohi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed, put up this appeal day after tomorrow i.e. on 4th April, 2014.

Order Date :- 2.4.2014

M.A.A.

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