Shree Ganpati Educational ... vs All India Council For Technical ...
2014 Latest Caselaw 476 ALL

Citation : 2014 Latest Caselaw 476 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Shree Ganpati Educational ... vs All India Council For Technical ... on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 44244 of 2005
 

 
Petitioner :- Shree Ganpati Educational Society Thru' Executive Member
 
Respondent :- All India Council For Technical Education Thru' Chairman
 
Counsel for Petitioner :- M.K. Gupta
 
Counsel for Respondent :- Ajit Kumar Singh,Sc
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

Download the LatestLaws.com Mobile App