Union Of India Thru Sec Ministry Of ... vs Yash Pal Mahay And Others
2014 Latest Caselaw 473 ALL

Citation : 2014 Latest Caselaw 473 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Union Of India Thru Sec Ministry Of ... vs Yash Pal Mahay And Others on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 64855 of 2010
 

 
Petitioner :- Union Of India Thru Sec Ministry Of Defence And Others
 
Respondent :- Yash Pal Mahay And Others
 
Counsel for Petitioner :- Satish Kumar Rai,Ashok.Nigam.,Dr.Ashok Nigam
 
Counsel for Respondent :- S.C.,Udai Chandani
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Satish Madhyan, Advocate, filed his Vakalatnama on behalf of respondent no.1. The same may be placed on record.

List after four weeks showing the name of Sri Satish Madhyan as counsel for the respondent. Office is directed to give a fresh report about the service of notice on respondent nos. 2 and 3.

Order Date :- 2.4.2014

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