Union Of India Thru The Gen Mgr. ... vs Central Administrative Tribunal ...
2014 Latest Caselaw 469 ALL

Citation : 2014 Latest Caselaw 469 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Union Of India Thru The Gen Mgr. ... vs Central Administrative Tribunal ... on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20681 of 2009
 

 
Petitioner :- Union Of India Thru The Gen Mgr. N.C.R. & Ors
 
Respondent :- Central Administrative Tribunal & Anr
 
Counsel for Petitioner :- Alok Kumar Rai,A.K.Gaur
 
Counsel for Respondent :- S.C.,Sanjay Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up tomorrow i.e 3rd April, 2014.

Order Date :- 2.4.2014

Priyanka

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