Balwan vs State Of U.P.
2014 Latest Caselaw 467 ALL

Citation : 2014 Latest Caselaw 467 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Balwan vs State Of U.P. on 2 April, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 8458 of 2007
 

 
Appellant :- Balwan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vishnu Bihari Tewari,B.B. Tiwari,J.S. Parihar
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed by learned counsel for the appellant list this appeal in the next cause list.

Order Date :- 2.4.2014

M.A.A.

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