Shamsher Singh & Others vs State Of U.P. Thru' Secy. Food & ...
2014 Latest Caselaw 466 ALL

Citation : 2014 Latest Caselaw 466 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Shamsher Singh & Others vs State Of U.P. Thru' Secy. Food & ... on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 4254 of 2005
 

 
Petitioner :- Shamsher Singh & Others
 
Respondent :- State Of U.P. Thru' Secy. Food & Civil Supplies & Ors.
 
Counsel for Petitioner :- Chetan Chatterjee
 
Counsel for Respondent :- C.S.C.,R.K. Saini
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

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