Guman vs State Of U.P. & Another
2014 Latest Caselaw 465 ALL

Citation : 2014 Latest Caselaw 465 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Guman vs State Of U.P. & Another on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 14895 of 2014
 

 
Petitioner :- Guman
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- K.R. Yadav
 
Counsel for Respondent :- C. S. C.,S. Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

Supplementary affidavit filed today is taken on record.

Learned counsel for respondent is not present.

Power filed by Sri V. C. Srivastava, on behalf of petitioner, is taken on record.

List again in the next cause list showing the name of Sri V.C. Srivastava as counsel for petitioner.

Order Date :- 2.4.2014

G.S

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