Mahtab vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 459 ALL

Citation : 2014 Latest Caselaw 459 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Mahtab vs State Of U.P. Thru Secy. And Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 5229 of 2013
 

 
Petitioner :- Mahtab
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- N.I. Jafri,J.B. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for respondent prays for and is granted one month further time to file counter affidavit.

List immediately thereafter.

Order Date :- 2.4.2014

G.S

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