Smt. Rekha vs Up Ziladhakari (Sub Divisional ...
2014 Latest Caselaw 458 ALL

Citation : 2014 Latest Caselaw 458 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Smt. Rekha vs Up Ziladhakari (Sub Divisional ... on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 22509 of 2013
 

 
Petitioner :- Smt. Rekha
 
Respondent :- Up Ziladhakari (Sub Divisional Officer), Aliganj And 10 Ors.
 
Counsel for Petitioner :- Shiv Nath Singh,Neeraj Tripathi,Satyam Singh
 
Counsel for Respondent :- C.S.C.,Amit Saxena,Arvind Kumar Singh,Ashutosh Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner insist that the matter is very urgent and the same may be heard.

The request is made on behalf of respondent that the matter is to be argued by Sri Keshari Nath Tripathi, learned Senior Counsel.

List on 5.5.2014.

Order Date :- 2.4.2014

G.S

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