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Dr. Arun Kumar Wahi vs Banaras Hindu University, ...
2014 Latest Caselaw 456 ALL

Citation : 2014 Latest Caselaw 456 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Dr. Arun Kumar Wahi vs Banaras Hindu University, ... on 2 April, 2014
Bench: Rajes Kumar, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 30811 of 2007
 

 
Petitioner :- Dr. Arun Kumar Wahi
 
Respondent :- Banaras Hindu University, Varanasi And Another
 
Counsel for Petitioner :- V.K. Srivastava,Shashi Nandan
 
Counsel for Respondent :- Pankaj Naqvi,Ajit Kumar Singh,S.C.,V.B.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

List this case on 15.4.2014 on the top of the list. Learned counsel for the respondent shall produce the record of the case on the said date.

Order Date :- 2.4.2014

OP

 

 

 
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