Jagdishwar Rai vs State Of U.P. Thru' Secy. Deptt. Of ...
2014 Latest Caselaw 455 ALL

Citation : 2014 Latest Caselaw 455 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Jagdishwar Rai vs State Of U.P. Thru' Secy. Deptt. Of ... on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 24145 of 2005
 

 
Petitioner :- Jagdishwar Rai
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Revenue & Ors.
 
Counsel for Petitioner :- Satyendra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

Download the LatestLaws.com Mobile App