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Ramashrey Saroj vs State Of U.P. Thru' Secy. ...
2014 Latest Caselaw 454 ALL

Citation : 2014 Latest Caselaw 454 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Ramashrey Saroj vs State Of U.P. Thru' Secy. ... on 2 April, 2014
Bench: Rajes Kumar, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 22281 of 2005
 

 
Petitioner :- Ramashrey Saroj
 
Respondent :- State Of U.P. Thru' Secy. Cooperative Lucknow & Others
 
Counsel for Petitioner :- K.C. Shukla,Ashok Khare,D.N.Misra,Shailendra
 
Counsel for Respondent :- C.S.C.,Amit Saxena,S.N. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Let necessary Substitution be incorporated within a period of 10 days.

Order Date :- 2.4.2014

Priyanka

 

 

 
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