Nisar & Others vs State Of U.P. & Others
2014 Latest Caselaw 450 ALL

Citation : 2014 Latest Caselaw 450 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Nisar & Others vs State Of U.P. & Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 6626 of 2005
 

 
Petitioner :- Nisar & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.K. Asthana,A.S. Diwekar
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

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