Anoop Kumar Srivastava vs Indian Oil Corp Ltd Thru' ...
2014 Latest Caselaw 447 ALL

Citation : 2014 Latest Caselaw 447 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Anoop Kumar Srivastava vs Indian Oil Corp Ltd Thru' ... on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 23854 of 2005
 

 
Petitioner :- Anoop Kumar Srivastava
 
Respondent :- Indian Oil Corp Ltd Thru' Divisional Manager
 
Counsel for Petitioner :- G.K. Singh
 
Counsel for Respondent :- Tarun Varma,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

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