Girish Chandra Srivastava vs State Of U.P. And 2 Others
2014 Latest Caselaw 446 ALL

Citation : 2014 Latest Caselaw 446 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Girish Chandra Srivastava vs State Of U.P. And 2 Others on 2 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19117 of 2014
 

 
Petitioner :- Girish Chandra Srivastava
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- R.K. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit indicating therein the reasons why the petitioner is not allowed the pay revision of 1992.

List thereafter.

Order Date :- 2.4.2014

SKM

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