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M/S National Textiles Corp. Ltd. ... vs Union Of India Thru Secy Labour ...
2014 Latest Caselaw 443 ALL

Citation : 2014 Latest Caselaw 443 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
M/S National Textiles Corp. Ltd. ... vs Union Of India Thru Secy Labour ... on 2 April, 2014
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 44544 of 2005
 

 
Petitioner :- M/S National Textiles Corp. Ltd. Thru Managing Director
 
Respondent :- Union Of India Thru Secy Labour Dept And Others
 
Counsel for Petitioner :- Devendra Pratap Singh
 
Counsel for Respondent :- S.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

 

 

 
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