Nisar Ahmad vs A.D.J. & Others
2014 Latest Caselaw 439 ALL

Citation : 2014 Latest Caselaw 439 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Nisar Ahmad vs A.D.J. & Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 26868 of 2005
 

 
Petitioner :- Nisar Ahmad
 
Respondent :- A.D.J. & Others
 
Counsel for Petitioner :- S.P. Pandey,S.K. Chaubey
 
Counsel for Respondent :- S.C.,D.P. Shukla,M.D. Mishra,Manoj Mishra
 

 
Hon'ble Pankaj Naqvi,J.

It appears that the matter survives.

List in the week commencing 05.05.2014.

Order Date :- 2.4.2014

G.S

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