Ajit Pratap Singh vs State Of U.P. & Others
2014 Latest Caselaw 438 ALL

Citation : 2014 Latest Caselaw 438 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Ajit Pratap Singh vs State Of U.P. & Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 10755 of 2003
 

 
Petitioner :- Ajit Pratap Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ashok Mehta,Mohd. Shabbir,R.A.Misra,Rakesh Pandey
 
Counsel for Respondent :- C.S.C.,B.N. Chaturvedi,J.B.Singh,S.P.Sharma
 

 
Hon'ble Pankaj Naqvi,J.

This case is passed over for the day on the ground of illness of Sri R.A. Misra, learned counsel for petitioner.

List in the next cause list.

Order Date :- 2.4.2014

G.S

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