Algu Ram vs State Of U.P. And Others
2014 Latest Caselaw 437 ALL

Citation : 2014 Latest Caselaw 437 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Algu Ram vs State Of U.P. And Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 42179 of 2012
 

 
Petitioner :- Algu Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Learned Standing Counsel prays for and is granted six weeks further time to file counter affidavit.

List immediately thereafter.

Order Date :- 2.4.2014

G.S

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