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Shesh Mani Yadav vs State Of U.P. Thru Secy. And 2 ...
2014 Latest Caselaw 436 ALL

Citation : 2014 Latest Caselaw 436 ALL
Judgement Date : 2 April, 2014

Allahabad High Court
Shesh Mani Yadav vs State Of U.P. Thru Secy. And 2 ... on 2 April, 2014
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 6110 of 2014
 

 
Petitioner :- Shesh Mani Yadav
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Dileep Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Shiv Prakash
 

 
Hon'ble Pankaj Naqvi,J.

Learned Standing Counsel prays for and is granted six weeks to file counter affidavit.

List immediately thereafter.

The office is directed to submit a report in the light of the office report dated 25.2.2014.

Order Date :- 2.4.2014

G.S

 

 

 
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