Aparbal Singh vs State Of U.P. Thru. Secy. Basic ...
2014 Latest Caselaw 435 ALL

Citation : 2014 Latest Caselaw 435 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Aparbal Singh vs State Of U.P. Thru. Secy. Basic ... on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 10014 of 2004
 

 
Petitioner :- Aparbal Singh
 
Respondent :- State Of U.P. Thru. Secy. Basic Education & Others
 
Counsel for Petitioner :- Ram Chandra Srivastava
 
Counsel for Respondent :- C.S.C.,P.R.Maurya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the request of the learned counsel for the petitioner.

Order Date :- 2.4.2014

Priyanka

Download the LatestLaws.com Mobile App