Deputy Inspector General Of ... vs Santosh Kumar
2014 Latest Caselaw 434 ALL

Citation : 2014 Latest Caselaw 434 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Deputy Inspector General Of ... vs Santosh Kumar on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 7605 of 2006
 

 
Petitioner :- Deputy Inspector General Of Police, Gorakhpur And Others
 
Respondent :- Santosh Kumar
 
Counsel for Petitioner :- C.B. Yadav,S.S.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

The order-sheet reveals that on several occasions, the case has been adjourned on the illness of Sri Vijay Gautam, Advocate. Today, again an adjournment has been sought on the ground of illness.

List in the next cause list peremptorily amongst top ten cases of the list.

Order Date :- 2.4.2014

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