Dr. Smt. Kanchan Rani vs The Director Of Education (Higher ...
2014 Latest Caselaw 433 ALL

Citation : 2014 Latest Caselaw 433 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Dr. Smt. Kanchan Rani vs The Director Of Education (Higher ... on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 39507 of 2001
 

 
Petitioner :- Dr. Smt. Kanchan Rani
 
Respondent :- The Director Of Education (Higher Education) Up & Others
 
Counsel for Petitioner :- Pankaj Mithal,Madan Mohan
 
Counsel for Respondent :- C.S.C.,H.R. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow i.e. 3rd April, 2014.

Order Date :- 2.4.2014

Priyanka

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