Mahi Lal vs Central Administrative Tribunal ...
2014 Latest Caselaw 432 ALL

Citation : 2014 Latest Caselaw 432 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Mahi Lal vs Central Administrative Tribunal ... on 2 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 16579 of 2009
 

 
Petitioner :- Mahi Lal
 
Respondent :- Central Administrative Tribunal Allahabad & Others
 
Counsel for Petitioner :- Chandra Kishore,Bhoopendra Nath Singh,Pradeep Kumar Tiwari
 
Counsel for Respondent :- Govind Saran,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up tomorrow i.e. 3rd April, 2014.

Order Date :- 2.4.2014

Priyanka

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