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Suresh Singh S/O Ranjit Singh vs State Of U.P. Thru. P.S. Handloom & ...
2014 Latest Caselaw 415 ALL

Citation : 2014 Latest Caselaw 415 ALL
Judgement Date : 1 April, 2014

Allahabad High Court
Suresh Singh S/O Ranjit Singh vs State Of U.P. Thru. P.S. Handloom & ... on 1 April, 2014
Bench: Rajes Kumar, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 65740 of 2008
 

 
Petitioner :- Suresh Singh S/O Ranjit Singh
 
Respondent :- State Of U.P. Thru. P.S. Handloom & Textiles..& Others
 
Counsel for Petitioner :- Udayan Nandan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Put up day after tomorrow i.e. 3rd April, 2014 along with record of writ petition  no. 37505 of 1997.

Order Date :- 1.4.2014

Priyanka

 

 

 
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