Sushil Kumar Srivastava vs State Of U.P. And 3 Others
2014 Latest Caselaw 409 ALL

Citation : 2014 Latest Caselaw 409 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Sushil Kumar Srivastava vs State Of U.P. And 3 Others on 1 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18792 of 2014
 

 
Petitioner :- Sushil Kumar Srivastava
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

This writ petition is against cancellation of house allotted to the petitioner. It is not related to service dispute.

Put up before the appropriate Bench hearing such matters preferably day after tomorrow, i.e., 3.4.2014 as fresh.

Order Date :- 1.4.2014

SKM

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