Mashooque Ali vs M/S G.C. Developers Pvt. Ltd. & ...
2014 Latest Caselaw 407 ALL

Citation : 2014 Latest Caselaw 407 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Mashooque Ali vs M/S G.C. Developers Pvt. Ltd. & ... on 1 April, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION No. - 11 of 2011
 

 
Revisionist :- Mashooque Ali
 
Opposite Party :- M/S G.C. Developers Pvt. Ltd. & Another
 
Counsel for Revisionist :- Fuzail Ahmad Ansari,P.S. Baghel,Ravi Kant
 
Counsel for Opposite Party :- Rajesh Srivastava,M.B.Saxena
 

 
Hon'ble Het Singh Yadav,J.

Pursuant to the request made by the learned counsel for the parties, put up, as unlisted case, on 17.4.2014.

Order Date :- 1.4.2014

G.S

Download the LatestLaws.com Mobile App