Ravindra Kumar Rastogi vs M/S Al Falah Brass And 11 Others
2014 Latest Caselaw 405 ALL

Citation : 2014 Latest Caselaw 405 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Ravindra Kumar Rastogi vs M/S Al Falah Brass And 11 Others on 1 April, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 57 of 2014
 

 
Revisionist :- Ravindra Kumar Rastogi
 
Opposite Party :- M/S Al Falah Brass And 11 Others
 
Counsel for Revisionist :- Randhir Singh Yadav
 
Counsel for Opposite Party :- Rajesh Kr. Mishra
 

 
Hon'ble Het Singh Yadav,J.

Supplementary affidavit enclosing therewith certified copy of the formal order, filed in the Court today by the learned counsel for the revisionist is taken on record.

The office is directed to allot regular number to this revision.

Put up, as fresh, on 7.4..2014.

Order Date :- 1.4.2014

G.S

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