Smt. Nidhi Sharma And Others vs State Of U.P. And Others
2014 Latest Caselaw 1405 ALL

Citation : 2014 Latest Caselaw 1405 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Smt. Nidhi Sharma And Others vs State Of U.P. And Others on 30 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 141 of 2012
 

 
Appellant :- Smt. Nidhi Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Chandan Sharma,Umesh Narain Sharma
 
Counsel for Respondent :- C.S.C.,Ajti Dubey,Arun Kumar,R.B.Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Put-up on 2.5.2014.

Order Date :- 30.4.2014

aks

( Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)

Download the LatestLaws.com Mobile App