Ganesh Prasad Shukla & Another vs State Of U.P. Thru' Secy. Basic & ...
2014 Latest Caselaw 1404 ALL

Citation : 2014 Latest Caselaw 1404 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Ganesh Prasad Shukla & Another vs State Of U.P. Thru' Secy. Basic & ... on 30 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 901 of 2009
 

 
Appellant :- Ganesh Prasad Shukla & Another
 
Respondent :- State Of U.P. Thru' Secy. Basic & Others
 
Counsel for Appellant :- G.K. Singh,P.K. Upadhyay
 
Counsel for Respondent :- C.S.C.,Anand Kumar Pandey,Sandeep Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Put-up on 12.5.2014.

Order Date :- 30.4.2014

aks

( Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)

Download the LatestLaws.com Mobile App