Smt. Munni Devi And 5 Ors. vs Rajeev Kumar And 4 Ors.
2014 Latest Caselaw 1403 ALL

Citation : 2014 Latest Caselaw 1403 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Smt. Munni Devi And 5 Ors. vs Rajeev Kumar And 4 Ors. on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 92 of 2014
 

 
Appellant :- Smt. Munni Devi And 5 Ors.
 
Respondent :- Rajeev Kumar And 4 Ors.
 
Counsel for Appellant :- Ashesh Srivastav
 
Counsel for Respondent :- Saral Srivastava
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

In view of the office report dated 15.4.2014, service is sufficient upon respondent nos. 1, 2, 4 and 5. Shri Saral Srivastava appears for respondent no.1.

Office report indicates that respondent no.3 has died.

Necessary steps for substitution the heir of respondent no.3 be taken by the appellants within three weeks from today.

List thereafter.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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