Shailesh Kumar Katiyar vs Smt.Raveena Lalwani
2014 Latest Caselaw 1399 ALL

Citation : 2014 Latest Caselaw 1399 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Shailesh Kumar Katiyar vs Smt.Raveena Lalwani on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 193 of 2011
 

 
Appellant :- Shailesh Kumar Katiyar
 
Respondent :- Smt.Raveena Lalwani
 
Counsel for Appellant :- Shiv Nath Singh,K K Srivastava,Satyam Singh,Vineet Pandey
 
Counsel for Respondent :- Saurabh Jain
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of both the learned counsel for the parties.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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