The Collector, Agra, & Others vs Shyam Babu & Another
2014 Latest Caselaw 1398 ALL

Citation : 2014 Latest Caselaw 1398 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

The Collector, Agra, & Others vs Shyam Babu & Another on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 949 of 2000
 

 
Appellant :- The Collector, Agra, & Others
 
Respondent :- Shyam Babu & Another
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- Santosh Kumar,Ashok Tripathi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Ashok Tripathi, the learned counsel for the respondent.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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