Smt. Premwati Sharma & Others vs Mirajuddin & Others
2014 Latest Caselaw 1397 ALL

Citation : 2014 Latest Caselaw 1397 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Smt. Premwati Sharma & Others vs Mirajuddin & Others on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2882 of 2010
 

 
Appellant :- Smt. Premwati Sharma & Others
 
Respondent :- Mirajuddin & Others
 
Counsel for Appellant :- V.B. Keshwarwani
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the appellants.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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