M/S Attot Udyog Samooh vs State Of U.P. & Others
2014 Latest Caselaw 1387 ALL

Citation : 2014 Latest Caselaw 1387 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

M/S Attot Udyog Samooh vs State Of U.P. & Others on 30 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 802 of 2007
 

 
Petitioner :- M/S Attot Udyog Samooh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Praveen Kumar,Ashok Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri C.B. Tripathi, learned counsel for the respondent, filed supplementary counter affidavit today. The same may be placed on record. On the request of Sri Ashok Kumar, learned counsel for the petitioner, list on 8.5.2014 to enable him to file reply to the supplementary counter affidavit.

Order Date :- 30.4.2014

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