Assistant Commissioner Of Income ... vs Smt.Dipti Agrawal,1,Bank Road,4 ...
2014 Latest Caselaw 1384 ALL

Citation : 2014 Latest Caselaw 1384 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Assistant Commissioner Of Income ... vs Smt.Dipti Agrawal,1,Bank Road,4 ... on 30 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 71 of 2011
 

 
Appellant :- Assistant Commissioner Of Income Tax,Central Circle,Alld.
 
Respondent :- Smt.Dipti Agrawal,1,Bank Road,4 Katra Road,Allahabad
 
Counsel for Appellant :- Dhananjay Awasthi/Sc
 
Counsel for Respondent :- R.R. Agrawal,S.Agrawal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List this case in the month of September, 2014 along with Income Tax Appeal Nos. 85 of 2011 and 89 of 2011.

Order Date :- 30.4.2014

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