U.P. Jal Nigam. vs Rakesh Kumar & Others.
2014 Latest Caselaw 1379 ALL

Citation : 2014 Latest Caselaw 1379 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

U.P. Jal Nigam. vs Rakesh Kumar & Others. on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 1189 of 2004
 

 
Appellant :- U.P. Jal Nigam.
 
Respondent :- Rakesh Kumar & Others.
 
Counsel for Appellant :- A.N.Srivastava,M.M.D.Agarwal,Vimlesh Kr. Rai
 
Counsel for Respondent :- Smt.Sunita Agarwal,R.C. Maurya,R.G. Maurya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Since the paper book has not been filed, let the matter be listed for hearing in the next cause list.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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