Harendra Singh vs The State Of U.P. And Others
2014 Latest Caselaw 1378 ALL

Citation : 2014 Latest Caselaw 1378 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Harendra Singh vs The State Of U.P. And Others on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 823 of 2001
 

 
Appellant :- Harendra Singh
 
Respondent :- The State Of U.P. And Others
 
Counsel for Appellant :- M.K. Gupta,S.P. Singh,Vinod Sinha
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Learned counsel for the appellant states that the paper book was filed in the registry on 27.1.2007.

Office is directed to trace out the same and place it on record.

List this matter for hearing in the next cause list.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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