Lala vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 1375 ALL

Citation : 2014 Latest Caselaw 1375 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Lala vs State Of U.P. And 3 Ors. on 30 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23881 of 2014
 

 
Petitioner :- Lala
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- K.K. Tiwari,Surya Lal Viswakarma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted three days time to file complete order-sheet of the proceedings initiated on the restoration application filed by the petitioner which is alleged to have been preferred in 2013.

Put up as fresh on 13th May, 2014.

Order Date :- 30.4.2014

Priyanka

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